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Mohd. Idrish & Anr. vs Mohd. Yusuf & Anr.
2015 Latest Caselaw 4840 ALL

Citation : 2015 Latest Caselaw 4840 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Mohd. Idrish & Anr. vs Mohd. Yusuf & Anr. on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 254 of 2015
 

 
Appellant :- Mohd. Idrish & Anr.
 
Respondent :- Mohd. Yusuf & Anr.
 
Counsel for Appellant :- Sunil Kumar Singh
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned counsel for the appellants list on 8.12.2015.

Order Date :- 30.11.2015

Muk

 

 

 
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