Manveer Singh And Another vs State Of U.P. And Another
2015 Latest Caselaw 4839 ALL

Citation : 2015 Latest Caselaw 4839 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Manveer Singh And Another vs State Of U.P. And Another on 30 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4039 of 2015
 

 
Appellant :- Manveer Singh And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Jitendra Pratap Singh
 
Counsel for Respondent :- Govt.Advocate,N.I. Jafri
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press this appeal.

List in the month of February, 2016.

Counsel for the informant is present.

Order Date :- 30.11.2015

Ashish Pd.

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