Citation : 2015 Latest Caselaw 4837 ALL
Judgement Date : 30 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2491 of 2014 Appellant :- Laltu Singh And 4 Ors. Respondent :- State Of U.P. Counsel for Appellant :- Raj Kumar Khanna,Madan Singh Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellant.
List in the month of February, 2016.
Order Date :- 30.11.2015
Ashish Pd.
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