Sudeep Shrivastava And Another vs State Of U.P. Thu. The Secretary Of ...
2015 Latest Caselaw 4831 ALL

Citation : 2015 Latest Caselaw 4831 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Sudeep Shrivastava And Another vs State Of U.P. Thu. The Secretary Of ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8447 of 2009
 

 
Petitioner :- Sudeep Shrivastava And Another
 
Respondent :- State Of U.P. Thu. The Secretary Of Basic Education & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,R.K. Maurya
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous as informed by the learned Standing Counsel.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

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