Aziz Alam @ Guddu vs Smt. Malti Vaish And 4 Ors.
2015 Latest Caselaw 4829 ALL

Citation : 2015 Latest Caselaw 4829 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Aziz Alam @ Guddu vs Smt. Malti Vaish And 4 Ors. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CIVIL REVISION No. - 32 of 2008
 

 
Revisionist :- Aziz Alam @ Guddu
 
Opposite Party :- Smt. Malti Vaish And 4 Ors.
 
Counsel for Revisionist :- Jawed Murtaza,Mohd. Khalid
 
Counsel for Opposite Party :- N.K.Shukla,Ashok Kumar Srivastava,Murtaza Hasnain Khan
 

 
Hon'ble Mahendra Dayal,J.

Adjourned on the request of learned counsel for the revisionist.

List on 17th December, 2015.

Interim order shall continue till the next date of listing.

Order Date :- 30.11.2015

Muk

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