Buddhi Lal ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4827 ALL

Citation : 2015 Latest Caselaw 4827 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Buddhi Lal ( Second Bail ) vs State Of U.P. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- BAIL No. - 9583 of 2015
 

 
Applicant :- Buddhi Lal ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Awasthi
 

 
Hon'ble Mahendra Dayal,J.

List before appropriate Court in the second week of December, 2015. It shall not be treated as tied up and part heard.

Order Date :- 30.11.2015

Muk

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