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Waseem Ejaj S/O Abdul Bari And ... vs Smt.Jarwar Jahan W/O Fayaz Ali And ...
2015 Latest Caselaw 4826 ALL

Citation : 2015 Latest Caselaw 4826 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Waseem Ejaj S/O Abdul Bari And ... vs Smt.Jarwar Jahan W/O Fayaz Ali And ... on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 33 of 2010
 

 
Appellant :- Waseem Ejaj S/O Abdul Bari And Another
 
Respondent :- Smt.Jarwar Jahan W/O Fayaz Ali And Others
 
Counsel for Appellant :- Sharad Nandan Ojha,R.K.Pal,Rajesh Verma
 
Counsel for Respondent :- Mohd.Adil Khan,Mohiuddin Khan
 

 
Hon'ble Mahendra Dayal,J.

On the request of Shri Mohiuddin Khan, learned counsel for the respondents, list on 6th January, 2016.

Order Date :- 30.11.2015

Muk

 

 

 
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