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Bechalal vs Babu Lal And 2 Ors.
2015 Latest Caselaw 4823 ALL

Citation : 2015 Latest Caselaw 4823 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Bechalal vs Babu Lal And 2 Ors. on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 366 of 2007
 

 
Appellant :- Bechalal
 
Respondent :- Babu Lal And 2 Ors.
 
Counsel for Appellant :- Digvijai Singh,A.K. Jauhari,Raj Kumar Singh
 
Counsel for Respondent :- Hari Anuj Bahadur Sinha,Mohd.Aslam Khan,Vikas Shukla
 

 
Hon'ble Mahendra Dayal,J.

Adjourned on the adjournment slip of Shri A.K. Jauhari, learned counsel for the appellant.

List on 5.1.2016.

Order Date :- 30.11.2015

Muk

 

 

 
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