Bhola Ram And Ors vs Ram Lakhan And Ors
2015 Latest Caselaw 4822 ALL

Citation : 2015 Latest Caselaw 4822 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Bhola Ram And Ors vs Ram Lakhan And Ors on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 88 of 1993
 

 
Appellant :- Bhola Ram And Ors
 
Respondent :- Ram Lakhan And Ors
 
Counsel for Appellant :- Brijesh Kumar,S.P. Srivastav
 
Counsel for Respondent :- Shailen Verma,P.C. Chauhan,Pratap Singh Mehra
 

 
Hon'ble Mahendra Dayal,J.

The record of lower court has not been received so far.

Let reminder be issued to District Judge, Barabanki to transmit the record of the lower court without any further delay.

List on 12.1.2016.

Order Date :- 30.11.2015

Muk

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