Shiv Kumar And Another vs Executive Engineer Electricity ...
2015 Latest Caselaw 4819 ALL

Citation : 2015 Latest Caselaw 4819 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Shiv Kumar And Another vs Executive Engineer Electricity ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 169 of 2014
 

 
Appellant :- Shiv Kumar And Another
 
Respondent :- Executive Engineer Electricity Distribution Div.Gonda & Anr.
 
Counsel for Appellant :- M.E.Khan
 
Counsel for Respondent :- Amit Kumar Bhadauriya
 

 
Hon'ble Mahendra Dayal,J.

On the request of Shri Amit Kumar Bhadauriya, learned counsel for the respondents, list on 21st December, 2015.

Order Date :- 30.11.2015

Muk

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