Citation : 2015 Latest Caselaw 4814 ALL
Judgement Date : 30 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10850 of 2015 Applicant :- Kolai @ Shahjad Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four week's time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 30.11.2015
A.
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