Sudhir Kumar Pandey vs Zila Panchayat Gonda Thr Its Pre. ...
2015 Latest Caselaw 4808 ALL

Citation : 2015 Latest Caselaw 4808 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Sudhir Kumar Pandey vs Zila Panchayat Gonda Thr Its Pre. ... on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5666 of 2004
 

 
Petitioner :- Sudhir Kumar Pandey
 
Respondent :- Zila Panchayat Gonda Thr Its Pre. Adhyaksh And Another
 
Counsel for Petitioner :- A.M.Tripathi
 
Counsel for Respondent :- S.C.Kashish
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri A.M.Tripathi, the case is adjourned.

List again.

Order Date :- 30.11.2015

MH/-

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