Shaikh Moammad Furqan vs State Of U.P. Thu.Secretry Home ...
2015 Latest Caselaw 4805 ALL

Citation : 2015 Latest Caselaw 4805 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Shaikh Moammad Furqan vs State Of U.P. Thu.Secretry Home ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8719 of 2009
 

 
Petitioner :- Shaikh Moammad Furqan
 
Respondent :- State Of U.P. Thu.Secretry Home ,And Others
 
Counsel for Petitioner :- Mubin Ahmad,Ateeq Ahmad
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

Download the LatestLaws.com Mobile App