Ram Yagh Gaud vs D.M.,Sultanpur ,
2015 Latest Caselaw 4804 ALL

Citation : 2015 Latest Caselaw 4804 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Ram Yagh Gaud vs D.M.,Sultanpur , on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8552 of 2009
 

 
Petitioner :- Ram Yagh Gaud
 
Respondent :- D.M.,Sultanpur ,
 
Counsel for Petitioner :- Abhishek Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

Learned counsel for the petitioner submits that counter and rejoinder affidavits have been exchanged and the writ petition is ripe for final hearing. It has not become infructuous.

List before appropriate Court in the 3rd week of December,2015.

Order Date :- 30.11.2015

Muk

Download the LatestLaws.com Mobile App