Madhyanchal Vidut Vitaran Nigam ... vs Chairman U.P. Commission For ...
2015 Latest Caselaw 4803 ALL

Citation : 2015 Latest Caselaw 4803 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Madhyanchal Vidut Vitaran Nigam ... vs Chairman U.P. Commission For ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8547 of 2009
 

 
Petitioner :- Madhyanchal Vidut Vitaran Nigam Ltd. Thu. Its Executive
 
Respondent :- Chairman U.P. Commission For Backward Classes,Third Floor
 
Counsel for Petitioner :- S.K. Awasthi
 
Counsel for Respondent :- B.L. Maurya
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

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