Bhartiya Postal Civil Wing Non ... vs Union Of India Thru Secy. Post & ...
2015 Latest Caselaw 4802 ALL

Citation : 2015 Latest Caselaw 4802 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Bhartiya Postal Civil Wing Non ... vs Union Of India Thru Secy. Post & ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8528 of 2009
 

 
Petitioner :- Bhartiya Postal Civil Wing Non Gazetted Employees Union Thru
 
Respondent :- Union Of India Thru Secy. Post & Telegraph & Ors.
 
Counsel for Petitioner :- Rajesh Singh Chauhan
 
Counsel for Respondent :- A.S.G.,I.H.Farooqui,Savitra Vardhan Singh
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous.

List before appropriate Court.

Order Date :- 30.11.2015

Muk

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