Citation : 2015 Latest Caselaw 4800 ALL
Judgement Date : 30 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 970 of 2010 Petitioner :- Vijay Pratap Singh & Others Respondent :- State Of U.P., Thru. Prin. Secy., Agriculture & Others Counsel for Petitioner :- P.N.Singh Kaushik Counsel for Respondent :- C.S.C. Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous.
List before appropriate Court.
Order Date :- 30.11.2015
Muk
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