Rajesh Kumar vs Sita Ram
2015 Latest Caselaw 4798 ALL

Citation : 2015 Latest Caselaw 4798 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Rajesh Kumar vs Sita Ram on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 325 of 1997
 

 
Appellant :- Rajesh Kumar
 
Respondent :- Sita Ram
 
Counsel for Appellant :- L.P.Misra,Gaurav Gupta,K.M.Tripathi,Srikant Gupta
 
Counsel for Respondent :- S.P.Shukla,R.P.Shukla
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Kant Gupta, learned counsel for the appellant.

List on 21st December, 2015.

Order Date :- 30.11.2015

Muk

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