Ram Samujh vs Ram Deo & Anr.
2015 Latest Caselaw 4797 ALL

Citation : 2015 Latest Caselaw 4797 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Ram Samujh vs Ram Deo & Anr. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 253 of 2015
 

 
Appellant :- Ram Samujh
 
Respondent :- Ram Deo & Anr.
 
Counsel for Appellant :- Vijai Kumar
 
Counsel for Respondent :- R.K. Mishra
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the appellant in the revised list.

List on 7.12.2015 as fresh.

Office is directed to show the name of Shri R.K. Mishra as Shri Raj Kumar Mishra in the cause list when the case is next listed.

Order Date :- 30.11.2015

Muk

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