Sunil Kumar Yadav vs Zonal Manager Punjab National ...
2015 Latest Caselaw 4796 ALL

Citation : 2015 Latest Caselaw 4796 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Sunil Kumar Yadav vs Zonal Manager Punjab National ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 341 of 2014
 

 
Appellant :- Sunil Kumar Yadav
 
Respondent :- Zonal Manager Punjab National Bank Lucknow And Another
 
Counsel for Appellant :- Saurabh Lavania,Ravi Shanker Tewari
 
Counsel for Respondent :- Amit Srivastava
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Amit Srivastava, learned counsel for the respondents.

List on 18th December, 2015.

Interim order to continue till the next date of listing.

Order Date :- 30.11.2015

Muk

Download the LatestLaws.com Mobile App