Akshi Tripathi Throu Her Mother ... vs State Of ...
2015 Latest Caselaw 4795 ALL

Citation : 2015 Latest Caselaw 4795 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Akshi Tripathi Throu Her Mother ... vs State Of ... on 30 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 179 of 2015
 

 
Petitioner :- Akshi Tripathi Throu Her Mother Dr. Kishu Tripathi
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home Lko.& Ors.
 
Counsel for Petitioner :- Kapish Srivastava
 
Counsel for Respondent :- Govt.Advocate,Anurag Trivedi,Vinay Kumar
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the petitioner and learned A.G.A are present while learned counsel for the opposite party no. 4 to 6 is not present.

List peremptorily in the next cause list.

Order Date :- 30.11.2015

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