Hardeo Prasad vs Ram Murti
2015 Latest Caselaw 4793 ALL

Citation : 2015 Latest Caselaw 4793 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Hardeo Prasad vs Ram Murti on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 112 of 1991
 

 
Appellant :- Hardeo Prasad
 
Respondent :- Ram Murti
 
Counsel for Appellant :- H.S.Sahai,Govind Prasad Tripathi,Kapil Muni Dubey
 
Counsel for Respondent :- Ashok Kumar Balediha,Onkar Pandey,Vinod Kumar
 

 
Hon'ble Mahendra Dayal,J.

Adjourned on the request of learned counsel for the appellant.

List on 11.1.2016.

Order Date :- 30.11.2015

Muk

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