Basant @ Bittu vs State Of U.P.
2015 Latest Caselaw 4792 ALL

Citation : 2015 Latest Caselaw 4792 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Basant @ Bittu vs State Of U.P. on 30 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1202 of 2012
 

 
Appellant :- Basant @ Bittu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nipun Singh,Archana Tyagi
 
Counsel for Respondent :- Govt. Advocate,Abhinav Singh,K.K. Shukla
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press this appeal.

List in the month of February, 2016.

Counsel for the informant is present.

Order Date :- 30.11.2015

Ashish Pd.

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