Pyare Lal vs State Of U.P.Through Secy.
2015 Latest Caselaw 4790 ALL

Citation : 2015 Latest Caselaw 4790 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Pyare Lal vs State Of U.P.Through Secy. on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5701 of 1998
 

 
Petitioner :- Pyare Lal
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Anant Tewari,A.M. Tripathi,R.C. Tewari,S.C. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Additional Chief Standing Counsel, put up tomorrow i.e. 01.12.2015.

Order Date :- 30.11.2015

Arvind

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