Khaleeq Mukhtar Khan vs Mohd. Sameer And Ors.
2015 Latest Caselaw 4787 ALL

Citation : 2015 Latest Caselaw 4787 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Khaleeq Mukhtar Khan vs Mohd. Sameer And Ors. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 140 of 2015
 

 
Applicant :- Khaleeq Mukhtar Khan
 
Opposite Party :- Mohd. Sameer And Ors.
 
Counsel for Applicant :- Brijesh Kumar Saxena
 

 
Hon'ble Mahendra Dayal,J.

Issue notice to opposite parties - respondents returnable by 17th December, 2015.

List on 17th December, 2015.

Order Date :- 30.11.2015

Muk

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