Ram Charitra Misra vs Board Of Revenue And Others
2015 Latest Caselaw 4784 ALL

Citation : 2015 Latest Caselaw 4784 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Ram Charitra Misra vs Board Of Revenue And Others on 30 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7449 of 1993
 

 
Petitioner :- Ram Charitra Misra
 
Respondent :- Board Of Revenue And Others
 
Counsel for Petitioner :- V.P. Singh,K N Tiwari,S P Tiwari,Satya Narain Shukla,U S Sahai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed by Standing Counsel, a week's further time is allowed to seek instructions in the matter.

List thereafter.

Order Date :- 30.11.2015

MH/-

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