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Sanjay Tripathi And Anr vs District Judge, Hardoi
2015 Latest Caselaw 4780 ALL

Citation : 2015 Latest Caselaw 4780 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Sanjay Tripathi And Anr vs District Judge, Hardoi on 30 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1893 of 2011
 

 
Petitioner :- Sanjay Tripathi And Anr
 
Respondent :- District Judge, Hardoi
 
Counsel for Petitioner :- Praveen Tripathi,Kapil Mishra,Sunil Kumar Chaudhary,Vivek Tripathi
 
Counsel for Respondent :- Manish Kumar,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Due to paucity of time, case could not be taken up.

List on 16.12.2015.

Relevant record, as directed earlier, shall be produced on that date.

Order Date :- 30.11.2015

MH/-

 

 

 
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