Ram Lakhan And Ors. vs Raebareilly Vikas Pradhikaran ...
2015 Latest Caselaw 4779 ALL

Citation : 2015 Latest Caselaw 4779 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Ram Lakhan And Ors. vs Raebareilly Vikas Pradhikaran ... on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 178 of 2014
 

 
Appellant :- Ram Lakhan And Ors.
 
Respondent :- Raebareilly Vikas Pradhikaran Through Secy.And Ors.
 
Counsel for Appellant :- A.P.Singh Gaur,Dwijendra Mishra,Prashant Singh Gaur
 
Counsel for Respondent :- A.K.Chaturvedi,Ankit Srivastava,Hari Om Singh,Mohd.Aslam Khan,Prashant Singh Gaur,Umesh Singh
 

 
Hon'ble Mahendra Dayal,J.

Counter affidavit filed on behalf of respondents no.1 and 2 to the supplementary affidavit dated 27.10.2015, today in Court, is taken on record.

List on 17th December, 2015.

Order Date :- 30.11.2015

Muk

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