Narveer Singh vs Imran Khan
2015 Latest Caselaw 4777 ALL

Citation : 2015 Latest Caselaw 4777 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Narveer Singh vs Imran Khan on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 129 of 2011
 

 
Appellant :- Narveer Singh
 
Respondent :- Imran Khan
 
Counsel for Appellant :- Santosh Kumar Kanaujia
 
Counsel for Respondent :- J.P. Yadav,Pradeep S. Somvanshi
 

 
Hon'ble Mahendra Dayal,J.

On the request of learned counsel for the appellant list on 7th January, 2016.

Order Date :- 30.11.2015

Muk

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