Zia -Ul Huda And Ors. vs Shahid And Ors.
2015 Latest Caselaw 4776 ALL

Citation : 2015 Latest Caselaw 4776 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Zia -Ul Huda And Ors. vs Shahid And Ors. on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 63 of 2015
 

 
Appellant :- Zia -Ul Huda And Ors.
 
Respondent :- Shahid And Ors.
 
Counsel for Appellant :- Mohd.Aslam Khan
 
Counsel for Respondent :- Lokendra Kumar Gupta,R.P.S.Chauhan
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri R.P.S. Chauhan, learned counsel for the respondents.

List on 12th January, 2016.

Order Date :- 30.11.2015

Muk

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