Virendra Pal Singh vs Akhileshh Kumar Asthana
2015 Latest Caselaw 4775 ALL

Citation : 2015 Latest Caselaw 4775 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Virendra Pal Singh vs Akhileshh Kumar Asthana on 30 November, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 194 of 1998
 

 
Appellant :- Virendra Pal Singh
 
Respondent :- Akhileshh Kumar Asthana
 
Counsel for Appellant :- A.R.Khan,Mohd.Aslam Khan
 
Counsel for Respondent :- B.K. Saxena,Jaspreet Singh,Manoj Kr. Jaiswal,Mukul Asthana
 

 
Hon'ble Mahendra Dayal,J.

On the request of learned counsel for the appellant list for hearing on 7th January, 2016.

Order Date :- 30.11.2015

Muk

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