Citation : 2015 Latest Caselaw 4773 ALL
Judgement Date : 30 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 384 of 2015 Petitioner :- Smt. Sheetal Thru. Her Husband Chhotey Lal Respondent :- Senior Superintendent Of Police, Lucknow & 3 Others Counsel for Petitioner :- Pankaj Gupta Counsel for Respondent :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted one week time to seek instruction.
Put up on 9.12.2015 as fresh case.
Order Date :- 30.11.2015
A.
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