Pappu vs State Of U.P.
2015 Latest Caselaw 4769 ALL

Citation : 2015 Latest Caselaw 4769 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Pappu vs State Of U.P. on 30 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 123270 of 2015
 
In
 
Case :- BAIL No. - 8722 of 2015
 

 
Applicant :- Pappu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deep Kamal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is a correction application.

Put up tomorrow before the appropriate bench.

Order Date :- 30.11.2015

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