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Dharmendra Kumar Shahu (Second ... vs State Of U.P.
2015 Latest Caselaw 4768 ALL

Citation : 2015 Latest Caselaw 4768 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Dharmendra Kumar Shahu (Second ... vs State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5650 of 2014
 

 
Applicant :- Dharmendra Kumar Shahu (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 30.11.2015

A.

 

 

 
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