Sheo Pal Singh vs Sr.Regional Manager
2015 Latest Caselaw 4759 ALL

Citation : 2015 Latest Caselaw 4759 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Sheo Pal Singh vs Sr.Regional Manager on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1699 of 1998
 

 
Petitioner :- Sheo Pal Singh
 
Respondent :- Sr.Regional Manager
 
Counsel for Petitioner :- S.P.Shukla,P.S. Mehra,Rajesh Shukla
 
Counsel for Respondent :- A.N.Verma,Alka Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri D.K.Singh Chauhan, Advocate filed Vakalatnama on behalf of opposite parties, but his name has not been shown in the cause list.

Office is directed to print the name of Sri D.K.Singh Chauhan as counsel for the opposite parties when the case is next listed.

Learned Counsel for the petitioner prays for and is granted three weeks time for filing Supplementary Affidavit.

List thereafter.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 27.11.2015

Arvind

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