Lalji Gaur vs Bank Of Baroda Head Office Mandvi ...
2015 Latest Caselaw 4758 ALL

Citation : 2015 Latest Caselaw 4758 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Lalji Gaur vs Bank Of Baroda Head Office Mandvi ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 161 of 2003
 

 
Petitioner :- Lalji Gaur
 
Respondent :- Bank Of Baroda Head Office Mandvi Baroda Through Its Chair
 
Counsel for Petitioner :- Nagendra B Singh
 
Counsel for Respondent :- Pankaj Khare
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Nagendra B. Singh, learned Counsel for the petitioner, case is adjourned.

Order Date :- 27.11.2015

Arvind

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