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Ajeet Kumar S/O Late Ayodhya ... vs State Of U.P. Thru Secy. ...
2015 Latest Caselaw 4757 ALL

Citation : 2015 Latest Caselaw 4757 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Ajeet Kumar S/O Late Ayodhya ... vs State Of U.P. Thru Secy. ... on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7813 of 2009
 

 
Petitioner :- Ajeet Kumar S/O Late Ayodhya Prasad
 
Respondent :- State Of U.P. Thru Secy. Irrigation & Ors.
 
Counsel for Petitioner :- Anurodh Srivastava,Ghanshyam Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ghanshyam Yadav, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

 

 

 
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