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Mahendra Kumar Mishra S/O Siya Ram ... vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 4755 ALL

Citation : 2015 Latest Caselaw 4755 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Mahendra Kumar Mishra S/O Siya Ram ... vs State Of U.P. Thru Prin. Secy. ... on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2065 of 2009
 

 
Petitioner :- Mahendra Kumar Mishra S/O Siya Ram & Others
 
Respondent :- State Of U.P. Thru Prin. Secy. Irrigation & Others
 
Counsel for Petitioner :- R.C. Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel for the petitioner, list this case at an early date along with the record of writ petition no. 6995 (SS) of 2008.

Order Date :- 27.11.2015

Arvind

 

 

 
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