Gyaanesh Chandra And Others vs Ram Kumar And Others
2015 Latest Caselaw 4752 ALL

Citation : 2015 Latest Caselaw 4752 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Gyaanesh Chandra And Others vs Ram Kumar And Others on 27 November, 2015

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SECOND APPEAL No. - 359 of 2004
 

 
Appellant :- Gyaanesh Chandra And Others
 
Respondent :- Ram Kumar And Others
 
Counsel for Appellant :- U.K. Saxena
 
Counsel for Respondent :- Avanish Mishra
 

 
Hon'ble Arun Tandon,J.

The case is listed peremptorily in the cause list today.

The case is passed over on the illness slip of Sri U.K.Saxena, learned counsel for the appellants.

List on 18.12.2015 at 3:00 P.M. peremptorily.

Order Date :- 27.11.2015

Ashish Pd.

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