Citation : 2015 Latest Caselaw 4747 ALL
Judgement Date : 27 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7766 of 2007 Petitioner :- Ravindra Prtap Singh Respondent :- State Of U.P. Thru Secy. Sec. Education & 3 Ors. Counsel for Petitioner :- H.G.S. Parihar Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner prays for and is granted two weeks' further time for filing Rejoinder Affidavit.
Order Date :- 27.11.2015
Arvind
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!