Jiju vs State Of U.P. & 2 Others
2015 Latest Caselaw 4746 ALL

Citation : 2015 Latest Caselaw 4746 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Jiju vs State Of U.P. & 2 Others on 27 November, 2015

Bench: Dilip Gupta, Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 7480 of 2015
 

 
Petitioner :- Jiju
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ranjeet Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Mukhtar Ahmad,J.

List this case in the second week of January 2015.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 27.11.2015

Fhd.

(Dilip Gupta, J.)

(Mukhtar Ahmad, J.)

Download the LatestLaws.com Mobile App