Ved Prakash Mishra S/O Govind ... vs U.P. Jal Nigam Thru M.D. & Ors.
2015 Latest Caselaw 4745 ALL

Citation : 2015 Latest Caselaw 4745 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Ved Prakash Mishra S/O Govind ... vs U.P. Jal Nigam Thru M.D. & Ors. on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7789 of 2009
 

 
Petitioner :- Ved Prakash Mishra S/O Govind Prasad Mishra
 
Respondent :- U.P. Jal Nigam Thru M.D. & Ors.
 
Counsel for Petitioner :- Manish Mani Sharma
 
Counsel for Respondent :- A.S. Rai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manish Mani Sharma, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

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