B.N. Ram Yadav vs C.B.I./E.O.U. 4Th, New Delhi
2015 Latest Caselaw 4742 ALL

Citation : 2015 Latest Caselaw 4742 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

B.N. Ram Yadav vs C.B.I./E.O.U. 4Th, New Delhi on 27 November, 2015

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32361 of 2015
 

 
Applicant :- B.N. Ram Yadav
 
Opposite Party :- C.B.I./E.O.U. 4th, New Delhi
 
Counsel for Applicant :- Ashok Kumar Mishra
 
Counsel for Opposite Party :- N.I. Jafri
 

 
Hon'ble Arun Tandon,J.

On request of learned counsel for the applicant, list after one month.

Order Date :- 27.11.2015

Ashish Pd.

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