Khalil vs State Of U.P.
2015 Latest Caselaw 4741 ALL

Citation : 2015 Latest Caselaw 4741 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Khalil vs State Of U.P. on 27 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10826 of 2015
 

 
Applicant :- Khalil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nisha Srivastava,Surendra Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A pointed out that in this case the statement of four witnesses have been recorded.

Learned counsel for the applicant prays for and is granted two week's time to file supplementary affidavit annexing the certified copy of the statement of the above four witnesses.

List thereafter.

Order Date :- 27.11.2015

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