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Umapati Pandey vs State Of U.P.Through Secy.Of ...
2015 Latest Caselaw 4740 ALL

Citation : 2015 Latest Caselaw 4740 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Umapati Pandey vs State Of U.P.Through Secy.Of ... on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1967 of 1999
 

 
Petitioner :- Umapati Pandey
 
Respondent :- State Of U.P.Through Secy.Of Education
 
Counsel for Petitioner :- Pt.S.Chandra
 
Counsel for Respondent :- C.S.C.,R.S.Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prabha Shanker Pandey, Advocate holding brief of Pt. S.Chandra, learned Counsel for the petitioner is not aware about the facts of the case.

List this case in ordinary course.

Order Date :- 27.11.2015

Arvind

 

 

 
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