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Dharmendra Shukla vs State Of U.P.
2015 Latest Caselaw 4737 ALL

Citation : 2015 Latest Caselaw 4737 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Dharmendra Shukla vs State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8131 of 2015
 

 
Applicant :- Dharmendra Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ran Vijay Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 27.11.2015

A.

 

 

 
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