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Yogendra Singh Yadav vs State Of U.P. & Others
2015 Latest Caselaw 4736 ALL

Citation : 2015 Latest Caselaw 4736 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Yogendra Singh Yadav vs State Of U.P. & Others on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5974 of 1996
 

 
Petitioner :- Yogendra Singh Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K. Kalia,Avnish Bhatt,Birendra Singh,Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.K.Kalia, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

 

 

 
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