Jeet Narain Shukla vs State Of U.P. Thru Secy. Sec. ...
2015 Latest Caselaw 4735 ALL

Citation : 2015 Latest Caselaw 4735 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Jeet Narain Shukla vs State Of U.P. Thru Secy. Sec. ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 10324 of 2006
 

 
Petitioner :- Jeet Narain Shukla
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 4 Ors.
 
Counsel for Petitioner :- Alok Kumar Tripathi
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Alok Kumar Tripathi, learned Counsel for the petitioner case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

Download the LatestLaws.com Mobile App