Reeta Srivastava vs State Of U.P.Through Secy. ...
2015 Latest Caselaw 4734 ALL

Citation : 2015 Latest Caselaw 4734 ALL
Judgement Date : 27 November, 2015

Allahabad High Court

Reeta Srivastava vs State Of U.P.Through Secy. ... on 27 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2289 of 2010
 

 
Petitioner :- Reeta Srivastava
 
Respondent :- State Of U.P.Through Secy. Intermediate Education Lko.And
 
Counsel for Petitioner :- A.M.Tripathi,Krishna Kumar Singh,Manoj Kumar Pandey,O.P.Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Krishna Kumar Singh, learned Counsel for the petitioner after arguing at some length submitted that he is not fully prepared today, therefore, this matter may be taken on Monday i.e. 30.11.2015.

Appreciating the request of Sri Krishna Kumar Singh, learned Counsel for the petitioner, put up on 30.11.2015.

It is made clear that the case will not be adjourned on the said date on any count.

Order Date :- 27.11.2015

Arvind

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