Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Santosh Kumar Pandey vs Director Of Educaiton And 3 Ors
2015 Latest Caselaw 4732 ALL

Citation : 2015 Latest Caselaw 4732 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Santosh Kumar Pandey vs Director Of Educaiton And 3 Ors on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3972 of 2004
 

 
Petitioner :- Santosh Kumar Pandey
 
Respondent :- Director Of Educaiton And 3 Ors
 
Counsel for Petitioner :- J.K.Pandey
 
Counsel for Respondent :- C.S.C.,J.B.S.Rathour
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri J.K.Pandey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter